Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 19G in Inland Vessels Act, 1917 19G. Automatic registration of inland steam-vessels registered under the Merchant Shipping Acts.- [Omitted by Act 35 of 1977, Section 9(1-5-1978)]
