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State of Bihar - Section

Section 136 in Bihar Chaukidari Manual

136.

All informations and reports recorded by the President or other members empowered shall be written in the information book referred to in Rule 46, and copies of the same shall be sent forthwith direct to the District Magistrate or Sub-Divisional Officer, as the case may be, by post "bearing" or by any other means calculated to ensure its speedy delivery, subject to any modification of the Rule regarding information which may be required.