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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(3) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(3)The account when audited shall be published by the Syndicate in such manner as maybe prescribed by the ordinances and copies thereof shall be submitted to the Academic Senate at its meeting and to the Government within three months of such publication.The Academic Senate