Madhya Pradesh High Court
Jeetu Kushwah vs The State Of Madhya Pradesh on 28 April, 2026
1 CRA-3173-2026 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 3173 of 2026 (JEETU KUSHWAH Vs THE STATE OF MADHYA PRADESH ) Dated : 28-04-2026 List the case along with CRA No.1846/2026.
(AMIT SETH) JUDGE Van Signature Not Verified Signed by: VANDANA VERMA Signing time: 28-Apr-26 6:14:31 PM