Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 3(2)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2)(vii) in U.P Consolidation of Holdings Act, 1953

(vii)such other areas as the Director of Consolidation may declare to be unsuitable for the purpose of Consolidation;