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Union of India - Section

Section 82 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

82. Admiral of the Fleet, Admiral, Vice-Admiral, the Chief of the Naval Staff and a Commander-in-Chief.

- An Admiral of the Fleet, an Admiral, Vice-Admiral, the Chief of the Naval Staff or a Commander-in-Chief being a Flag Officer or Commodore, when flying his flag or broad pendant, shall be received on board any of Indian Naval Ships, or on arrival at naval establishments, by a guard commanded by a Lieutenant-Commander or a Lieutenant, with arms presented, the officers saluting, the bugles sounding the "alert", and the band playing a salute as laid down in Regulation 93. If the band be not available, the bugles shall sound the General Salute. These honour and marks of respect shall also be paid to Honorary Admirals of the Fleet and Honorary Admirals.