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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(9)(d) in The M.P. Municipalities (Budget Estimates) Rules, 1962

(d)Full particulars regarding all works costing over Rs. 500 shall be given in the annexures to the budget estimates.