Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 323(3)] [Section 323] [Entire Act]

State of Punjab - Subsection

Section 323(3)(a) in The Punjab Municipal Act, 1999

(a)cause the pipe or drain to be placed or carried with the least practicable delay;