Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Tamilnadu - Subsection Section 51(1) in Tamil Nadu Societies Registration Act, 1975 (1)There shall be paid to the Registrar in respect of the several matters mentioned in the Schedule, the fees therein specified.
