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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(viii) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(viii)Any street vendor who has employed any child below 14 years of age [under Child Labour (Prohibition and Bye-laws [Regulation]) Act, 2005 will be given a warning by the TVC. But failing that their vending certificate will be cancelled.