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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Uttarakhand - Subsection

Section 112(1) in Uttarakhand Panchayati Raj Act, 2016

(1)Planning and Development Committee (2) Education Committee (3) Health and Welfare Committee (4) Construction Committee (5) Administrative Committee (6) Water Management and Biodiversity Management Committee. The Chairman, Vice chairman and member of members in above said committees shall be that as may be prescribed.
(B)(1) A Committee may appoint one or more sub-committees for examination and report on any matter with which it is concerned or for discharging any of functions.