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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(iv) in The PES University Act, 2012

(iv)to establish Campuses and have study centers at various locations in Karnataka and to contribute and develop an understanding of higher education as well as social and human development as per norms of the University Grants Commission with prior approval of the State Government;