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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 24(1)(d) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(d)meeting the cost of Consumer durables such as Television, Video Cassette Recorder, Video Cassette Player, Washing Machines, Cooking Range, Geysers and Computers, etc.