Himachal Pradesh High Court
State Of H.P. vs . Ram Prasad on 18 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
State of H.P. vs. Ram Prasad Cr.MP(M) No. 1524 of 2019 18.07.2022 Present: Mr. Ashok Sharma, Advocate General with Mr. .
Vinod Thakur and Mr. Shiv Pal Manhans, Additional Advocates General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for the applicant/appellant.
Ms. Shivani, Advocate, vice Ms. Anjali Soni Verma, Advocate, for the respondents.
Mr. Yudhvir Singh Thakur, learned Deputy Advocate General prays for and is granted two weeks' further time to comply with the previous order.
List on 1st August, 2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 18th July, 2022 (himani/raman) ::: Downloaded on - 18/07/2022 20:04:48 :::CIS