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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Odisha - Subsection

Section 47(4) in The Orissa Self-Help Co-operatives Act, 2001

(4)If the inquiry is not completed within the time specified in Subsection (3), it shall lapse at the end of the said period, and the Registrar shall refund to the applicants the fee collected from them.