National Green Tribunal
White Raj Resorts Private Ltd vs The Member Secretary, Goa Coastal Zone ... on 13 July, 2018
BEFORE THE NATIONAL GREEN TRIBUNAL, WESTERN ZONE
BENCH, PUNE
Original Application No. 12/2018(WZ)
In the matter of:-
White Raj Resort Pvt. Ltd. V/s The GCZMA
CORAM: HON'BLE MR. JUSTICE S.P. WANGDI, JUDICIAL MEMBER
HON'BLE DR. NAGIN NANDA, EXPERT MEMBER
Present: Applicant : None present
Respondent No. 1 : Mrs.Fawia M. Mesquita, Adv.
Date and
Orders of the Tribunal
Remarks
Item No.9 Ms.Fawia M. Mesquita, learned Counsel appearing on
13th July, 2018
behalf of GCZMA prays for time to file Show Cause as directed
by order dated 30th January, 2018.
The prayer is allowed.
Let her to do so before the next date with copy on the other
side.
List on 31st August, 2018.
.............................................
Justice S.P. Wangdi, JM 13.07.2018 .............................................. Dr. Nagin Nanda, EM 13.07.2018 mk