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National Green Tribunal

White Raj Resorts Private Ltd vs The Member Secretary, Goa Coastal Zone ... on 13 July, 2018

  BEFORE THE NATIONAL GREEN TRIBUNAL, WESTERN ZONE
                    BENCH, PUNE

                         Original Application No. 12/2018(WZ)
In the matter of:-

                      White Raj Resort Pvt. Ltd. V/s The GCZMA

CORAM: HON'BLE MR. JUSTICE S.P. WANGDI, JUDICIAL MEMBER
       HON'BLE DR. NAGIN NANDA, EXPERT MEMBER

Present:     Applicant               :   None present
             Respondent No. 1        :   Mrs.Fawia M. Mesquita, Adv.

Date and
                                             Orders of the Tribunal
Remarks

Item No.9                    Ms.Fawia M. Mesquita, learned Counsel appearing on
13th July, 2018
                     behalf of GCZMA prays for time to file Show Cause as directed

                     by order dated 30th January, 2018.

                             The prayer is allowed.

                             Let her to do so before the next date with copy on the other

                     side.

                             List on 31st August, 2018.



                                                       .............................................

Justice S.P. Wangdi, JM 13.07.2018 .............................................. Dr. Nagin Nanda, EM 13.07.2018 mk