Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(9) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958 (9)to institute and award fellowship (including travelling fellowships), scholarships and prizes in accordance with the Statutes;
