Securities And Exchange Board Of India - Subsection
Section 9(1A) in Securities And Exchange Board Of India (Merchant Bankers) Regulations, 1992
(1A)[ An application for renewal made under sub-regulation (1) shall be accompanied by a non-refundable application fee as specifed in Schedule II.] [Inserted by S.O. 1448(E), dated 7.9.2006]
