Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 151] [Entire Act] Union of India - Subsection Section 151(2) in The Companies Act, 1956 (2)The index shall, in respect of each member, contain a sufficient indication to enable the entries relating to that member in the register to be readily found.