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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Kerala - Subsection

Section 38(2)(f) in Kerala Fish Seed Act, 2014

(f)the form of application for licence, the fees of application form, the manner of its submission, the fees which it should accompany, the form of licence, the licence fees to be realised and the form of register to be kept under section 16;