Himachal Pradesh High Court
Mandeep Rana vs Directorate Of Enforcement on 16 September, 2025
Author: Virender Singh
Bench: Virender Singh
Mandeep Rana versus Directorate of Enforcement .
Cr.MP (M) No. 2206 of 2025 16.09.2025 Present: Mr. Sidharth, Advocate, with vice Mr. Rajesh Verma, Advocate, for the applicant.
Mr. Ajeet Singh Saklani, Advocate (through Video Conferencing), Mr. Surila Sangam, and Ms. Ananya Srivastva, Advocate, for the respondent.
counsel appearing In view of the request made by learned vice for the applicant, list on 18th September, 2025.
(Virender Singh) Judge September 16, 2025 (ps) ::: Downloaded on - 16/09/2025 21:36:31 :::CIS