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[Cites 0, Cited by 0] [Section 22(7)] [Section 22] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 22(7)(b) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(b)on receipt of such application, the Trustee shall require the manager to place the issue for voting in the manner as specified in these regulations;