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[Cites 0, Cited by 0] [Section 343] [Entire Act]

Bengal Presidency - Subsection

Section 343(d) in Police Regulations, Bengal , 1943

(d)A police officer who receives the roll shall immediately take steps to ascertain whether the bad character has arrived within the limit of his jurisdiction. If the bad character is found, the police officer shall note the date and hour of his arrival, the names of the persons with whom he is staying, and the names of any persons with whom he associates and he shall arrange to have his proceeding watched in the same way as if he were a registered bad character of his own station. If he has not been traced on the expiry of one week from the receipt of the roll, the officer receiving the roll shall return it with a statement to that effect on the back of it to the police-station of issue.