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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(6) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(6)In the electric traction system, bonding and earthing shall be as per the approved code for bonding and earthing in respective areas and in case of elevated and tunnel concrete structures, continuous earth bonding shall be provided by earthing the reinforcement of structures and connecting the same to structure earth cable.