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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(4) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010

(4)Every registered manual worker whose name has been registered under this clause will be issued with an identity card in Form-II free of cost by the Labour Officer (Social Security Scheme) of the respective district.