Madhya Pradesh High Court
Anil Kumar Saket vs The State Of Madhya Pradesh on 7 January, 2022
Author: Virender Singh
Bench: Virender Singh
1 MCRC-64055-2021 The High Court Of Madhya Pradesh MCRC No. 64055 of 2021 (ANIL KUMAR SAKET Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 07-01-2022 Parties through their counsel.
It is informed by Shri Brijendra Kushwaha, learned Panel Lawyer for the State that the case diary is not available.
List the case after a week.
(VIRENDER SINGH) JUDGE @shish Signature Not Verified SAN Digitally signed by ASHISH KUMAR JAIN Date: 2022.01.07 17:53:07 IST