Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 64 in The West Bengal Private Forests Act, 1948. 64. Repeal of Bengal Act 11 of 1945. - The Bengal Private Forests Act, 1945, is hereby repealed.
