Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 20 in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992 20. Power to issue guidelines. - The Trustee may issue guidelines under the rules for the successful implementation of the scheme.
