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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2)(ix) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(ix)ensure that adequate number of prescribed application forms for maintenance are available in offices of common contact for citizens like Panchayats, Post Offices, Block Development Offices, Tehsil Offices, Collectorate, Police Stations, etc;