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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Goa - Subsection

Section 43(2)(b) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(b)the existence of exceptional circumstances, such that the employer was unable, though exercising reasonable diligence to make prompt payment, or