Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 5 in The Punjab Infrastructure Development Act, 1998 5. Constitution of Fund. - There shall be constituted a Fund to be called the Punjab Infrastructure Development Fund, which shall vest in the Board established under section 3.
