Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5B] [Entire Act] Bombay Presidency - Subsection Section 5B(a) in The Bombay land Requisition (Determination of Compensation) Rules, 1949 (a)the date from which water is supplied through meter, if such date is not earlier than the 8th November, 1954, or
