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Madhya Pradesh High Court

Smt. Rekha Awasthi vs State Of M.P. Through Revenue ... on 8 September, 2020

Author: Vivek Rusia

Bench: Vivek Rusia

                                     1                                WP-8047-2020
           The High Court Of Madhya Pradesh
                      WP-8047-2020
      (SMT. REKHA AWASTHI Vs STATE OF M.P. THROUGH REVENUE DEPARTMENT AND OTHERS)




Indore, Dated : 08-09-2020
         Shri Abhijeet Awasthi, learned counsel for the Petitioner.
         Shri Prabal Jain, learned Panel Advocate for the respondent/State.

Counsel for the respondent prays for further two weeks time to file para-wise reply.

Time granted. List after two weeks.

(VIVEK RUSIA) JUDGE Digitally signed by Hari Kumar Nair hk/ Date: 2020.09.08 18:51:56 +05'30'