Madhya Pradesh High Court
Smt. Rekha Awasthi vs State Of M.P. Through Revenue ... on 8 September, 2020
Author: Vivek Rusia
Bench: Vivek Rusia
1 WP-8047-2020
The High Court Of Madhya Pradesh
WP-8047-2020
(SMT. REKHA AWASTHI Vs STATE OF M.P. THROUGH REVENUE DEPARTMENT AND OTHERS)
Indore, Dated : 08-09-2020
Shri Abhijeet Awasthi, learned counsel for the Petitioner.
Shri Prabal Jain, learned Panel Advocate for the respondent/State.
Counsel for the respondent prays for further two weeks time to file para-wise reply.
Time granted. List after two weeks.
(VIVEK RUSIA) JUDGE Digitally signed by Hari Kumar Nair hk/ Date: 2020.09.08 18:51:56 +05'30'