Section 2(1)(b) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(b)'ballot box' includes any box, bag or other receptacle used for the insertion of the ballot paper by a voter;

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