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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(1)The names of the members shall be notified in the Gazette by the State Government and the term of office of each of them shall commence on such date as may be specified in the notification.