Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 93] [Entire Act] Union of India - Section Section 8 in The Wakf Act, 1995 8. State Government to bear cost of survey.— The total cost of making a survey including the cost of publication of the list or lists of auqaf under this Chapter shall be borne by the State Government.
