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[Cites 0, Cited by 0] [Section 45] [Entire Act]

NCT Delhi - Subsection

Section 45(5) in The Delhi Metro Airport Express Line, General Rules, 2010

(5)If the fire is at the concourse level, the train may be stopped to allow passengers to board only, as means of evacuating the passengers more quickly and train operators shall make announcements in their trains to inform passengers not to alight.