Delhi High Court - Orders
In Mr.Saurabh Gupta vs M/S M-Tech Developers Limited on 26 November, 2020
Author: J.R. Midha
Bench: J.R. Midha
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ I.A.11076/2020
IN
ARB.P.311/2019
MR.SAURABH GUPTA ..... Petitioner
Through: Mr.Santosh Kumar Tripathi,
Advocate
versus
M/S M-TECH DEVELOPERS LIMITED .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 26.11.2020
1. List on 02nd December, 2020.
2. The order be uploaded on the website of this Court forthwith.
J.R. MIDHA, J.
NOVEMBER 26, 2020 dk Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:26.11.2020 23:30:54