Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Uttarakhand - Subsection Section 17(8) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011 (8)The District Education Officer may inspect or cause to inspect the school every year to verify fulfillment of conditions of recognition.
