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[Cites 0, Cited by 0] [Section 34A(2)] [Section 34A] [Entire Act]

State of Chattisgarh - Subsection

Section 34A(2)(i) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(i)one teacher of the University from each University not below the rank of a [Associate Professor] [Substituted 'Reader' by C.G. Act No. 10 of 2011, dated 3.5.2011.] of the University Teaching Department or one Professor in a College to be nominated by the Kulpati; and