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State of Goa - Section

Section 7 in Goa (Regulation of Land Development and Building Construction) Act, 2008

7.

/9/2008-LA. - An Act to provide for the regulation and control on building construction and land development in the State of Goa and other incidental and ancillary matters connected therewith.Be it enacted by the Legislative Assembly of the State of Goa in the Fifty-ninth Year of the Republic of India as follows:-