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Bombay High Court

Masyc Projects Pvt. Ltd. Cin No. ... vs Abg Cement Ltd. Cin No. ... on 10 September, 2018

Author: K.R. Shriram

Bench: K.R. Shriram

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

             COMPANY PETITION NO. 229 OF 2015

 Masyc Projects Pvt. Ltd. Cin No.                                 ....Petitioner
 U74899dl1990ptc038957
            V/S
 Abg Cement Ltd. Cin No.                                       ....Respondent

U36941mh1996plc185707 WITH COMPANY PETITION NO. 745 OF 2015 M/s. Ernst And Young Llp (earlier Known As ....Petitioner Ernst And Young Pvt. Ltd.) V/S Vadraj Cement Ltd ....Respondent WITH COMPANY PETITION NO. 863 OF 2015 Beumer Technology India Pvt Ltd ....Petitioner V/S Abg Cements Limited Cin ....Respondent U36941mh1996plc185707 Mr. Tarun Sharma i/b Nilesh Patil for Petitioner in CP/229/2015;

Mr. Abhimanyu Mhapankar i/b Sagar Divekar for Petitioner in CP/745/2015.

None for Respondent CORAM : K.R. SHRIRAM, J DATE : 10th September, 2018 Page 1/2 ::: Uploaded on - 10/09/2018 ::: Downloaded on - 11/09/2018 02:50:36 ::: P.C. :

Wrongly on list.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 10/09/2018 ::: Downloaded on - 11/09/2018 02:50:36 :::