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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Himachal Pradesh - Subsection

Section 1(4)(b) in The Redemption of Mortgages (Himachal Pradesh)Act, 1971

(b)in which, whatever the area the principal money secured under the mortgage does not exceed 5,000 rupees.