Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 11 in Rajasthan Public Parks Rules, 1959 11. Punishment for wrongful seizure - Any park servant who is under the pretence of seizing property liable to confiscation under these rules, shall be severely dealt with.
