Delhi High Court - Orders
Samdeep Mohan Varghese vs Union Of India And Ors on 26 November, 2025
Author: Amit Sharma
Bench: Amit Sharma
$~40
* IN THEHIGH COURTOF DELHIAT NEW DELHI
+ W.P.(C) 5139/2012
SAMDEEP MOHAN VARGHESE .....Petitioner
Through: Mr. Mohan V. George, Ms. Brinda
Bhattiprolu and Mr. Nasib Masih,
Advocates.
versus
UNION OF INDIA AND ORS .....Respondents
Through: Dr. Monika Arora, CGSC with Mr.
Subhradeep Saha, Mr. Prabhat Kumar,
Ms. Anamika Thakur and Mr.
Abhinav Verma, Advocates for UOI.
Ms. Pratima N Lakra, CGSC with Mr.
Shailendra Kumar Mishra, Advocate
for R-1, 8 to 10.
Mr. Gaurav Dhama and Ms. Sushree
Sipra Sahu, Advocates for R-3 to 7.
Ms. Harneel Kaur, Law Asst. to R-5,
Special DGP, Law and Order, Punjab.
DSP Manjeet Singh, DSP Rajpura
Insp. Gursewak Singh, SHO, City
Rajpura.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 26.11.2025
1. This hearing has been done through hybrid mode.
2. The matter has been taken up today as 25.11.2025 was declared a holiday on account of Guru Teg Bahadur's Martyrdom Day.
3. In pursuance to Court notice issued vide order dated 23.09.2025, This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/12/2025 at 21:33:22 learned counsel for respondent nos. 3 to 7 enters appearance.
4. List for hearing on 25.02.2026.
AMIT SHARMA, J NOVEMBER 26, 2025/bsr/sg This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/12/2025 at 21:33:22