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State of Andhra Pradesh - Section

Section 15B in Andhra Pradesh Entertainments Tax Act, 1939

15B. [ [Substituted by Act No. 26 of 2002, dated 21.12.2002.]

Every Master Cable Operators seeking a licence under any Category shall be charged a fees of Rs.100/- payable before 31st January of the year for which the licence has to be renewed.]