Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Bihar - Subsection

Section 42(ii) in The Bar Council of Bihar Election Rules, 1968

(ii)If more than one candidate have a surplus, the surplus shall be dealt with first and the others in order of magnitude :