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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

NCT Delhi - Subsection

Section 49(1)(a) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(a)any ballot box used at a polling station unless fully taken out of the custody of the presiding officer is accidentally destroyed or lost, or is damaged or tampered with to such an extent, that the result of the poll at that polling station cannot be ascertained;