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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Manipur - Subsection

Section 35(12) in The Manipur Panchayati Raj Act, 1994

(12)Education including primary schools and secondary schools:-
(a)promotion of public awareness and participation in primary and secondary education with special emphasis on technical training and vocational education; and
(b)ensuring full enrolment and attendance in primary and secondary schools and its management.