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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(2) in The Gurugram Metropolitan Development Authority Act, 2017

(2)The plan for sustainable management of the urban environment shall include -
(i)provision for urban forestry, tree plantation and horticulture so as to endeavour to achieve such international standards for green spaces, as the Authority may determine;
(ii)measures for solid waste management and water conservation, as may be necessary and desirable.